Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 1] [Entire Act] Union of India - Subsection Section 1(3) in Central Excise Tariff Act, 1985 (3)It shall come into force on such [date] [The Act came into force on 28th February, 1986, vide Notification No.10/86-C.E., dated 5-2-1986.] as the Central Government may, by notification in the Official Gazette, appoint.
