Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 201] [Entire Act] State of Nagaland - Subsection Section 201(2) in Nagaland Municipal Act, 2001 (2)A Municipality shall exercise such powers conferred upon a Municipality under this Act or Rules made there under to discharge its duties or performs its functions.Chapter - II Functions in Relation to Water Supply
