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[Cites 0, Cited by 0] [Section 101(1)] [Section 101] [Entire Act]

State of Telangana - Subsection

Section 101(1)(b) in Telangana Education Act, 1982

(b)The Andhra Pradesh (Andhra Area) Aided institutions (Prohibition of Transfer of Property) Act, 1948(Act XIV of 1948) in so far as it relates to the institutions which are intended for an educational purpose;