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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(1)(c) in Tamil Nadu Marine Fishing Regulation Act, 1983

(c)regulate, restrict or prohibit the catching in any specified area of such species of fish and for such period as may be specified in the notification; or