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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Madhya Pradesh - Subsection

Section 18(b) in The M.P. Electricity (Supply) Finance Rules, 1967

(b)in the case of mortgages,-
(i)the names and address of the parties to each mortgage, the number and date thereof, the amount for which the same is granted and particulars of the property mortgaged; and
(ii)the date of registration of each mortgage and the date on which the same is paid off;