Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Odisha - Subsection

Section 5(c) in The Orissa Public Service Commission (Limitations of Functions) Regulations, 1989

(c)withholding of increments including stoppage at an efficiency bar except where the withholding of increments is in pursuance of a disciplinary proceeding in which, under the Orissa Civil Services (Classification, Control and Appeal) Rules, 1962, consultation with the Commission is necessary;