National Green Tribunal
Anil V. Tharthare vs The Secretary Environment Department on 10 August, 2020
Item Nos. 6 & 7 (Pune Bench)
BEFORE THE NATIONAL GREEN TRIBUNAL
PRINCIPAL BENCH, NEW DELHI
(Through Video Conferencing)
Appeal No. 22/2016 (WZ)
(M.A. No. 198/2016& M.A. No. 199/2016)
With
Appeal No. 23/2016 (WZ)
(M.A. No. 196/2016& M.A. No. 197/2016)
Anil Tharthare Appellant(s)
Versus
Secretary, Environment Department Govt. of
Maharashtra & Ors. Respondent(s)
With
Vasundhara Sanwardhan Trust Appellant(s)
Versus
Secretary, Environment Department Govt. of
Maharashtra & Ors. Respondent(s)
Date of hearing: 10.08.2020
CORAM: HON'BLE MR. JUSTICE SHEO KUMAR SINGH, JUDICIAL MEMBER
HON'BLE DR. SATYAWAN SINGH GARBYAL, EXPERT MEMBER
Appeal No. 22/2016 (WZ):
For Appellant(s) : Mr. Aditya Pratap & Associates, Advocate
For Respondent(s) : Mr. Raghunath B. Mahabal, alongwith Mr. Sachin
Gore, Advocates for Respondent Nos. 1 to 3
Mr. Girish Utangale, Advocate for Respondent no. 4
Mrs. Supriya Dangare, Advocate for Environment
Department
Mr. Saket Mone, Advocate for Respondent No. 6
Mr. Suneet Tyagi, Advocate for Respondent No. 7
Mr. Rahul Garg, Advocate for MoEF&CC
Mr. Manoj Wad alongwith Mr. Kapil Agarwal i/b J. S.
Wad & Co., Advocates for Respondent No.5
Appeal No. 23/2016 (WZ):
For Appellant(s) :
1
For Respondent(s) : Mr. Manoj Wad alongwith Mr. Kapil Agarwal i/b J. S.
Wad & Co., Advocates for Respondent No.5
Mrs. Supriya Dangare, Advocate for Environment
Department
Mr. Saket Mone, Advocate for Respondent No. 6
Mr. Girish Utangale, Advocate for Respondent no. 4
ORDER
Adjournment application has been moved by the learned counsel Mr. Aditya Pratap on the ground of COVID-19. The matter is adjourned.
List on 20.10.2020.
Sheo Kumar Singh, JM Dr. Satyawan Singh Garbyal, EM August 10, 2020 Appeal No. 22/2016 (WZ) & Appeal No. 23/2016 (WZ) R 2