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National Green Tribunal

Anil V. Tharthare vs The Secretary Environment Department on 10 August, 2020

Item Nos. 6 & 7 (Pune Bench)

               BEFORE THE NATIONAL GREEN TRIBUNAL
                   PRINCIPAL BENCH, NEW DELHI

                         (Through Video Conferencing)

                           Appeal No. 22/2016 (WZ)
                   (M.A. No. 198/2016& M.A. No. 199/2016)

                                      With

                           Appeal No. 23/2016 (WZ)
                   (M.A. No. 196/2016& M.A. No. 197/2016)

Anil Tharthare                                                     Appellant(s)

                                     Versus

Secretary, Environment Department Govt. of
Maharashtra & Ors.                                               Respondent(s)

With

Vasundhara Sanwardhan Trust                                        Appellant(s)

                                     Versus

Secretary, Environment Department Govt. of
Maharashtra & Ors.                                               Respondent(s)


Date of hearing: 10.08.2020


CORAM:       HON'BLE MR. JUSTICE SHEO KUMAR SINGH, JUDICIAL MEMBER
             HON'BLE DR. SATYAWAN SINGH GARBYAL, EXPERT MEMBER

Appeal No. 22/2016 (WZ):

For Appellant(s)     :      Mr. Aditya Pratap & Associates, Advocate

For Respondent(s) :         Mr. Raghunath B. Mahabal, alongwith Mr. Sachin
                            Gore, Advocates for Respondent Nos. 1 to 3
                            Mr. Girish Utangale, Advocate for Respondent no. 4
                            Mrs. Supriya Dangare, Advocate for Environment
                            Department
                            Mr. Saket Mone, Advocate for Respondent No. 6
                            Mr. Suneet Tyagi, Advocate for Respondent No. 7
                            Mr. Rahul Garg, Advocate for MoEF&CC
                            Mr. Manoj Wad alongwith Mr. Kapil Agarwal i/b J. S.
                            Wad & Co., Advocates for Respondent No.5

Appeal No. 23/2016 (WZ):

For Appellant(s)     :




                                                                              1
 For Respondent(s) :         Mr. Manoj Wad alongwith Mr. Kapil Agarwal i/b J. S.
                            Wad & Co., Advocates for Respondent No.5
                            Mrs. Supriya Dangare, Advocate for Environment
                            Department
                            Mr. Saket Mone, Advocate for Respondent No. 6
                            Mr. Girish Utangale, Advocate for Respondent no. 4


                                 ORDER

Adjournment application has been moved by the learned counsel Mr. Aditya Pratap on the ground of COVID-19. The matter is adjourned.

List on 20.10.2020.

Sheo Kumar Singh, JM Dr. Satyawan Singh Garbyal, EM August 10, 2020 Appeal No. 22/2016 (WZ) & Appeal No. 23/2016 (WZ) R 2