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State of Arunachal Pradesh - Section

Section 55 in Arunachal Pradesh (Horticultural Produce, Marketing and Processing) Board Act, 2014

55. Prohibition of trade Allowances.

- No trade allowance or deduction, other than as prescribed by or under this Act or rules or bye-laws made thereunder, shall be made or received by any person in any market area in any transaction in respect of the notified Horticulture produce.