The Divisional Manager vs Sri.Vasudevappa on 28 February, 2011

[Cites 1, Cited by 0]

Karnataka High Court

The Divisional Manager vs Sri.Vasudevappa on 28 February, 2011

Bench: B.Sreenivase Gowda

IN THE HIGH COURT OF KARNATAKA AT BANGALORE
BATED THIS THE 28'3"" DAY OF FEBRUARY. 20} I
BEFCDRIES

THE H()N'BLE MR. JUSTICE B.sREaNIvAs12:f 

M.F.A. NO. 5432 or 2.009 (MV'¥:Ifj'M,S):~V:   

M.F.A. N0. 530 OF  

IN MFA 5432/2009

EETWEEN

The Divisional Ma11e1g€9r_;' ' V . _ ._  .
T}'1€t NewIndia.Ass;11ra.r1;}_e3--..C0_. I.,i':c§} ;g  1, 
Mallapet C<)r_n.p}e:x_, 13;; PL }§_'<£«:3e,:.c;i';.,.L'~'..._ '  '

Shimoga »gVi."7.7?}1;?;C}1..V " I V  " 

Dt1IyV%.,1'_<:1a:2y:---_S;§;2:a:§_r.: _'r1;J.;>;;\i:;::""-- % %

T136 ':\Ee%W,_E_41'i{{Vvia1VVV'.%'x§:3:1.:'rz;i_:(:t4e Co. Ltd.
R£:g.i.g)11a1 C)f{j(:e.,.  . 

_E\E,(?-.1: 2--B Ur1ii:y =B1 1ifdi}'1g, A1Tmexer.
PvLKa1IA'mg§3;-- Rae R<5é§i'ti.

. ' '{«MissVi01} --R<5~ad}.
"i3.21..t1ggVg1'I.{:1"c3 2». SE30 ()2 "F.

={'):.1,';jy* :*{2}5_mS'@f?1€.::£i by iis E\'I21:'1z1.;g@:*.

. Appellam.

H  Sri. A Z'{avi.<5}1211'1}ia1.r. A.c.iv.)

 %;gMN;Q

__  E. , 531%. Va':$;14;:i<i%'v:21;:};)a2,

S/(>0 Eézi §92~E.§.'£I1E%.§"E.§41I72-sifizél§'}§};4i,



Ag§<:é<:i about 57 Ye2:11*ss.
G:,?gje11'1.a:1a B 113 Age 111:.
R/0. A1'1ciig€ \:'i112'-zge.
Sorab Ta.-1'£1.t§<.

3-J

E\»'I/ \x'ijz1§;2.: M{:>'é<:::' f§3CFvi¢:',€_.
C). T. Road.

Sh1n1c>g_;a.-- 57?' 201.

Duly 1*ep1*c>s3-<::1'1ie{i by

S111. K. V, J 21}-*ap:'2:1ke1s1'z,

V  9 5 " '.';; '-I~§c1<,sV}'3r3:_'3::ie:3'€.é;" . 

{By Sri. R S AI1i<:z11k()€'1', Aciv. 17:51    
R2 se.1'v'ec£ u.m*<:%pre$e;*'1tf:::("i)"-._  '

This MFA is filed U/SVI'?3{1) 0f""1.\€f\r'~A{?1: 'é;gai.11st the
judgnietrn and a.wa1"_ci datec_1_;_12,1.4A_,_2OO9'*pass¢%:i in MVC
Na 385/2007' on t;}ic%~~..fiIe bf {I16 Civ-1; Judge (Sr.[)n) and
Add}. EVIACT, S()r2ib;  -.::_(>mpe11_-aeluozl of
 1., 1_5,988/ ~ w'it.h i11tr:_rc%3'{.  .--'5%-fp,&. excieptz zfuttire
medical €xpc:;'iss¢s3 f1~£}iﬁ"t:}3"g:: da1f.'£:_oi' pet:i'i..ic>11 till Payment.

IN 1\;?t1=*A5%st);,{2{i2.  I  
BETWEEE   , % % 'f

S111."V21SL1(ie'~aJapp3., '
i¥;_f'1:). ;_S1'i  P2.1r21sTim-1=21111appa,

V' « .Agcéd'' ;aib0:)11;_ 57 Year:-3,
  C,§-'E1j.€if1fci1"3.ﬂ*E31':-S Age1'1':,
" ._ §{_;" 0  'xx-'r..;h' V Viliagge-1,

A':3< )Vrab_ f[':::E_u&7<:,

'V . A1_;=pe:'lI2113 t

 '"[%~3y Sri. R2-ijcndxfzz S, A1"1kaEkm;€. Adv.)

 V. : Am)

E . E§Lzr€r..5%'; £1?

53 ,2' (L 4E'$1'::=?:E<_222:'2',ag1>;:3z:>a.



R,' 0. KL1m.i3z11'akc=.r;'.,
ShiT1"i{.)§_3;E1.

IL):-ivw of "v'1'_}ia»1ya Bma
Bea.riz'1g N().KA-14-87"78.

I-4

Vijezzgxza Motor S€;?I'V.i(.'E"%,

 pass R<:;21c1, U1'2::ga.d0<)zz

Sh.i1"nUg.ga.

By .it:S owrlel' '13e2.u'i:1g

N<>.KA--14-87'?8.

Tbs:-? Ij}ivisi<.ma.] E\fI'a11a;-331',    A   ~ .
'"I'h»:3 New Enciia Asssura.m?c :C<3.,}i_,1' d,,  '   '
Mallapa Complex, 8. H. Road.'-._ ' "
Shi1110g21.    "    
Policy Nc).678601/31;'Q€:3;{81/{JO.G8Q1"{35"g 

DJ

 '.'.'"R<:'$;p011de:1t.s
(By Sri. Raul-'i S}1'air;Ciai*~,--.§5s.dv._)_   

"I'hisV."i\2_f:E*":§&V  'f1Ic3.d 'U/.S"'1 73{1) of MV Act agairlsii the
jL1dgﬁ1€;'}'H}_AEV1}"1d é§§Tf»VEl1;CE C1E1t€dZ'"'2'i.4.2OQ9 passed in MVC
N0. L335/200.? .QT}aU.'1:f:,'._ "f§1__e of t':hv:;> Civil JL1cig;je (Sr.D'n] and
AddI.">_MA_C"I',._ ;'3<,i:1e1b,._.p.afi:1y allmvirlg the claim pcatition

for Cé:;n1p%¢3I1s'3.t1{":-11 _ "Emil s<-waking enhanctement of
(1OII1pt31"1S2}'[iiC3I1,  ' 

fIfE1:3'se  (:0ming" on for Acimis:~3:i0n, this day.

 «the Cf(:fL1r'é:."d«;éliVered the f::)I10winw':

JHDGMENT

' x  Vt:]':ese appc-?a.}s 21m earisiz"1g out: of 21 €3().I"i'}I"£1()'I}

.. :}i1'a¥.g211e:1'1.'t, and El"/YEiE~€1§ t'_1'1€:y are heard adr1_'1i.i:.t"ec?i zmd

V'§=;a;iIi',%";_ 1:.h»E: €i'.€}E'lEr§f;?I'1I'. 0f k'2.1.I"I'"z€(.i C<i}:.:1.:'1ss@§ 2::pp<:*.:»1..:'.i}:':g §"<:>:'" iiht-E



}')Ei.I"'fi€E€- they are t;ak(;*.1'1 up for {H1211 itiispcnsai and
dispcased of by {I113 c<3111mm'1 j1,:~:ig1tr::em:.
2. Far thiz sake Of(3{f)I"1VEEI1i€?I1Cf<i? pa-rriiies are n%i'e:";*c:ci {:0

2,155; *{_i"1<3y am. H-aferreci to in tlhe ctiaim pef.1iio:'1.

3. Brief fa<tt$ of the  as pit-321653-ci.-- ii"1 i}j'<:%?."c1:1;3;i';I1M".

peiiitioxl are:   -

"i"h.21'i. on 29.04.2006 v.;I"3.§3ri..'_ i;}1§%

travelhng in Vijaya bu:~:.._ '"bearif1gg__ 'r§=;g'ist§'£~'2;if'idr'i N0. 

KA~i_4~8778 from SEj.in'1Qga"  'Sarah ﬁ§1Ez11*~" KociakaI1_i

viiiage the driver of iihé _T'_1'3t.2sL--::'ii":jw:"fJh_vf:V. in 21 rash and

 'SL:dtl'éI:'EyV mrned it to £1136: iefi; and
ri.ght:v"'-as" a. re_siz«,ff~ .t.he: '<;:J,;ii.:11ant; fell down fmm the bus

and s11stéxi.11edV g;fie\--%_()iiz~~3 head injxmy. Hence, he filed a

  pet.it.i(in"* ~~~~~ --*§3e£bre MACT, Sorab seeking

"'<:<)'f11pV<=:3j1ASzatiovri . and the Tributzal has awardssd 9.

'C:<}fi1pev12.S€1'i;i{3:r1 of RS.1,15,988 ,1' -- wii;}:1 int:ea's::s'{, at 6%

 p.21, "

 M A.ff1"ie*s;@{i bar the '12c§fm€:rf;.€: ami award of %}1<:%
E £32?» ,, 3 £5

"§':°é§:}'u.n.ai £'é:s3 §E'}S';.EE"€?E' {>5 §_h<:= <}i'§":%:'z(ii:1,g;j wéE}i_z':£_é: $121.53



U!

prefe1'1'c%(i MFA 5432/2009 c7h21.1¥.€:'1gi;'1§§ the ziwatirci 011 the
gro1.u'1<.i of I1c'g3ige11c::% w11erea$ the a:'%1aimam; has;
}31*ef<:~*.rr<;é.c.i I*v'IF'A 580/201 .1 Seekilagg e3'111.2u1c:e.r11«:é;<1t' of

C(}f};1p€r"1S21f.i(.)I3.

5, Lear1";.ed Cmmsei zippcézxrixag for __?_;'.ﬁé; 

ss11'r3mii,s '{'..hE1'€) in the cc::m_p1.a.im:. Eodgé:-d befi:;réf€I"3.éirpczsiic.5; ii.»

was st.at;ed thai c',1aEn'1ant was st:-z21'icif1:1g -ﬁt'.  'shot

bcaard of the r1'1_(>\:i1'1g; bt1s», .'«.1.:¢.s_ .21 r<2;~:2_Liii:  'vdQ}\?.E§1 emdf

susE1a3'z'1e& i11jL,1rEes and t.he_yé-._Vi_s~.._:»10 z.1'e:'gg1igge11<?:c on the
part: of the d'I'iV--'f3{' {3i'.+"t:he-.Lbi,is, 'tf1s: '*EribL1:r1a1 failed to
(ECH1Sidf:'.I' {hiss =a1j1r;i C,i}"I"}"'.1Vi}"_1V~:1V'{Jf..£",'d ":"~'.1I'l V<:2r;j'(')'ru in hoiciing that

the [21(2(:i€ié'I1 i;;V .,w'as *.,cV)E::-c:L1:I'<4:c:¥ due {:0 the rash and
z1<~:gg11'géni d.r'Evi':1g'"C5i"_tﬁ--s§bus by its driver and he przxys

f0:r;jS€3é'.J£;iI:gg eisicjéVt.hc:'_§1:_dgn1ent. by allowing i:I*'1c appeal}.

 mz:--.   2» ' ' -.2 '1 E) J * 2" 2 1
"_ _l5ujm:d Comma-:.e}. lppeirng fr Iht. ciauxnmi

2S'u.E3m'ii::§"_v~§_h2:i:"i:hr:ére;é is; no 1'nfi:*1"n'i_E:}; in ihe fi:2'1ding of '{,}1r:*.

'_Fri.i'.1u'n.;1£. rega1'diz';g 1'1<-3gIigez1(:e;z the <?:<)mp<:11sa€:i0r1

A' zmzgxrded 1:23: tfzs? 'J."':"iE)1.:1'1aE  on iihez: 1c}x-wér sick a:"2«:i

' i,%'_:€:r:'::-?§':'}:'<:é it $5 requ§:"ed '{':<:» be :::1":1'2.2m:j:{:r:§ 3:3}; a_E.§owi:1g §:1:1<i~

 ..

(3 appea} ﬁieci by fhff (:_12211'Ine1:{1{, anti })l"€1}'S For <ii1'smissa} of the 2;¥..ppee21E .filed by {.116 iI1--S3'L.1I"CI'.

'?. in Ex. P 3 <t0'mp}aiz1i: 2z><ig.g€:d by the §1Z>I':E3v{Z§i§;i::.'.__"'()".'::' fifggz (:£ai.111am: who .21 ::t(:«pass€:ng;§e1' in E':he_Gff}:%:<1€1'i':fi:§g bt1s"i:_ ' is statied 3.11221: the cIaj:11e11'1t' W1-as si:3::{ii.:'1g C::i*é;E1.¢ £00.11 board of 'llhé? bus and he, 2zdn:i.ts"-- $119 iri; $15.55*. ex.-'jder1(::3. I}-31::t., in the verry '"';2=e:_t1*I1e;é c<)m-;)_IA21_:h':. it: is also sfatcéd that the bL1s.y{ras :T§L1dciVé1"§l3*._'mQ\:*eci fmm left: to right. and rig}1.i:Vi:0 3ef'i:_a11 ci--,e1;~3._ 21.._ré,s§'t11't"'IégC"f<~:1.} down {mm the bus. " *' _t,:<);ﬁisfiutie'r;i:1g;;""f:,he""neg1igen<te on the part: of t.h£:..V.ch?.i\:*;§:1* of'14hé"ba.3féboriipeirirag to the cizzirnant 1'1': is more t}i£i}.~_:; '1.[.,1v_1:;i':3", (}f7._tf'1*:s-3_ (>}2:in1a13t; which could be fixed at 85% £51116. 15% 1"eV$pé't?:ri;ViVeIy. .A<;:Corr:iing]_y I reverse the i'i11d;i_:1";_;_(3f ii}1\C..ffi"vi'bL1i'té1} h,0Id1'ng thai the accideiat was er:_c:"u:"1'E.::i dim 1'50 <::c;nirib1.1'{o1y negljgenctz on the part sf €'._hii':%__d1"_ivé:_<.,(>;t" bus at 85% and 15% on the parii of the =;%1ai"m.21;1t:, 'V Nrzfjiv I IT1f:?U.--"<'3 EYE} <:<:::ne_;i<.ie1' w1'1et:}";.e1' i:}":c:=r qL1.£:7i.I1f.£1E1'1 0! '*»:j;{?:r:;3;5<1%:.'1sa2;i<>;:.: avxszrziewi bf; i:,}'1<-3 '§';*Ebun2:11 is _§§,§S§l aanrzi u ..._:'é?2:3§;€}.:'Ea--1§}§€, <3? <%<_>:=i:s if 6221?} fem" {WE§'"E€£}:'1€'i€?fIT§:';?f§'T:'§'..

9. Tize clainmrli iaas sL.:5~:;1:aiz'1ed closed imzaci iz'3j11x'y zémd <)the1' i2"1juric?s s:;ust:z1.i1'1es:i by him ares: evi£i<2r'i"r----,frc3na wmmd c<:?rt,i:{"i<:21t:<:% Ex. P c1ischz1.rge &'a¥..1.?.T!.'.i'1T4'1'..«%.1".{"}' ~EX. P 108, .I~ic3spit:zai 1ie(:(>r(i fix P 109 zzraci (ﬁr-€13 cxvidemtte cf ilhe. c1ai1f11am', 21z1ci i:1'1e 'tiacmrf't:~xé1;n?:j1};%:d _ pws 1 zuiagi 2 1"e:-3})<:rci.i\=c:jE},§. PW Ef)rA,v-'V--V.I{2.£j:..i in '°1*1i;e* evidemie has ss€;at:ecl thzzii "(':]._eiin'1zmi," ~wei::-- :--;1ci m}'.i:i.<:d on 29.04.2006 to ()f'AA(Ti€)S5t',(.'1 head i11jz,11.'y with {',()V11(?L41E5tE-';i'V{V)_1'_1."eirfith =;v}1ip114'1's-:§.'jsy11c1r0me injury. H9 €351-I11-53 mi" {£15 <)1.i}=.0'.'08*.--2{)O6 anti tllere was 110 defic:iiV..V§t>i(_:'e'pt: p21i..r; '~f(:::t \.vh1'<:Ij1 Vappmpri21.ter treatmelni; X-V21.-S:3.Cl\(iS€fACi';v.":{1£§_vTi1E1y._1CS£% E1i_'.~.:s body c3<;-mm} in day to day acti:iv1'tiC.<3 'anti "§.0r"rg' mi":-:3 14n.ec¥icine for recovery of _ir1ju.r°y is3_t9@.'C;1,:ireci,"'.It:"is qi11<::t: 11at;£,1r:--,11 i:hat' due to the closed A *Ii},L"42;.c1 ii.1:1j2,;1"y., he i"I1é1,:,-' find Ciifficulty in dcﬁilig any 1a.b()1,1r ._\i3<)37'1«:';"' moi: senci any t:.h_.ir1g about the disability' E§1:iif{EE1"*{éCi 'by the, (:§a,iman'r. on a<i:cc'>m1i, of i.E';;e, inj1.zr'y " ;?::1:e;1:21i'i':€:ecl.

'S3'; {ﬁc3r':sida=:.:'i2'1g '£:i'1<: :'12:1?E:_z.::_*<:-% of i:'1j1.::°ies~s R5s,2:'i=,¢f}G{>;"~ " 2,:w:;1:°<:§<%{§. E133; i%':e "I":'é?}'m':z.a§ E:<:_>wa:_:*€i:; ;:>24-'am :3m<:i :'~;:.:f"i{:rm;;§ is on the lower' sicie and ii; req1.1i.:*e<:i to be <-':nhe1.r:c:c:ci zmd I 2>.W21.rc§ Rs.35,000/-- °LE1')d€3" this hr;-rad.

1.0. /-- e1we1I'cied by the 'I'ribu3'123:.i~._tt>f§$n:a;'cis m_€>.dica1 expesnses basecfl an the __rr:.céci.i'(f3a."§g'*-- 1;)r<:»<:}mt:e(1 by {hrs c1.§aimant: 113;.' §:_}1.s bsaici 's1".ir'1f1;'.fvﬁ;h.éé'r:§ xivs*-:_"1(A:{* scope for {~',I1h£I.I"§('.t;éI}1C'I'i1i Lmdear E. 1. He was tinp21i.i€1')'£. far ii} de1}-*5; Vii}. K'.1'y'1.'C';''v-H.r:spitz1E;V ' Manipal. C<)11side:j§1_g awarded by the Tribusrla}. such as c:0'r1v<:§,?2111cs, ..:;13't.t2w-f._:*:*{'i&.a1:"at ctharges is just for er1ha:1Cen1t:nt.

12. to have been earnirzg as bus coliectticm agent, same ms-t:Vesi:ab1ished. In 1;h<3 absence of proof OVfV'i_E1'V(ff_)3.T§1.€_5j'.Vf}"i€3 income Of th<--: ciainlarlt, assessed at f§sV.3,0_Q'O7",3;ATV.;3.n1. N21t,1,1r<§: of iI1j'a;1:rir:s sL;gge:s£:s Em must, 11a.w*_: _bAé:,<:13 ur1der i',rCat1:{1smt: anxzi rest at least: for 21 period months and E sm;'21:"d Rs.E§,OO{}/'«-- t<:>war{is loss sf __§§.1:<":<i}n'1€: e:iu1"_i:s1g; Eaigi up _§}€iE'i{}{j§ as zzggiizasii §?i:~:s9},C}G0O/-- ;:*a;=s;;1_:"<.§<{r{§ ':33; izfzéa '§_'1"§E:s:.2.:'22.:E.

13. C<;r1side:ri:'1g the m.1t1:xr<': of _i:1jurics anti di$abiIii;y sﬁexted E33? {"1163 dotttor R:+;.25.000/-- aw2:1rci<::~ci by the '1I':"iEmnz1i t.0wa1t'c£5s 1<:>$s (}f(,?(}'IT1'}f()1"{', 1'1a;)piI1€s.<;-3 :3t"{?.,-- just zmd p1'()p€}' and it {forges 1'1:,at'; C2111 for :'e<.h,1ci.i(>'11.,_ 1:}. C<)nsid€:r'i:1g £:Ir1<:3 hezead i'I1j1.11*y* :sL1i'V§'<3_:'"txi 'T-byA '1';:}".ie claimant, and the opinion of tzhé dtjt:é;€}r"«t.hzsﬂi. :f{1i:_:irﬁ1,imV".5 },:c':a1's is required ':0 _ 1'e(:0V*.:'r"--._ fr0m f1; 3'16' Eir1j1,1:*y..L Rs.25,000/~ awarded by 'I'1~1bt£'ria1'AT{.V::>x>§?'£2;;fi" Iizmré medical expanses ishz"; t.h£é 1<:»'\;>v-1&1.' Side and. Aituis required to be enhancegi by a1n0f,h6rVV591111--:._€5i'-- fR.:3§_T~1£3,000/~ and I awaimi "Rs.T4'() , 005} /--~ igzmzler head.

15. entitled for the .f0}1c)W1'11g z:<'>Inp€r1s;21I.i0vn; :_ W

3) Pai"r1":-and suffering R . 35,000/« ii ) _ v.M€di<:e13expenses Rs. 24,988/--

_ "V-11.11} _ .I:'1s?:1<:ier1t.ai expeamses 1E3,€)OOf~ "'is}}~.,_ f{;0'éés of i.:'1c:(>me d1.:ri:3g§ . Laid up period Rs. 9,000/~ V-3;) = Lossss 0:1' a.m<2mi:ies Res" 25,000} * viii) E'L1i:z.m3 nmrdicraﬂ <=:xpe,:1sess' Rs. 4.0.000/~ Tctal RsJ_,48g988[~ If)

16. A::<.rc)1'cli1'1gIy MFA £380/2011 filed 1:}? t_he claimam". allowed in part_. The kjud_;gment and E1'WE1I'C1 of {.116 'i':'ib1.m2.a.1 is; m0dii'icc:i .10 the e>:E;<=?<:':t: ssi:..atz;éd I*1e1"e/£11 ab<)ve. Thtzé (:c:+;11jper1:~;ai'.i can am:-'a1"<ieci paased by the 'I'ri't>'1;t'1:2;.i <:31}"1a:1ce::1 {mm 1., 15,988/-- E0 __"wi___1€1'ix_ ini:e:srest at 60/6; p.21' fmm 'me date of ('.'i'2{iI'Il.:'{)€€f:i,'{,1()I1 __ti1'ia the date of rea}.isai:i(>1'1 CX(21E1Ciiﬁg 531 days in .fiIi11g the 21p;.1:§2a3x.z 17*'. The In_s:s1:re1I1(:cj__ fjﬁ§E?p()Sii. the ciompezzsaiiion i:h<=: a_m01.mt aiready d<:':p(3§'i*.'v§3ci witihixl {W0 mmij:hs_ _f':*'(>5:mV .._'_{ 1I':£: '(i%;ei'£,-=s:_ r.)f_' recteipt. of .21 ctopy of this _§L1dg;r11€»13f. <ex<:i:.1ci'i';iig,_ii'1-f,L{;¥i"£%s':: for tjhe cielay of 53} days in I:'i_'I4i;1:ig the é1I"}}f)Vf'§V3V}.

_AQ1.:.1;. 7-..r;+:{' the <%0:11pe:1'1s.at;i{>1a emzount, 50% with " ._ 'pr';:;pé'ri':'01_'zajéfé iIH',f£fI.'CS'{' is c31~de:*ec:i to be H'1ve5.9t'.e€i in F.L{}. 11:1" " nazmz of t:h::é <:_1:«;1iz1'.1a.m. in any " 1"'£££f.iO1:i21}iS£i/ SC];"}E':€i1{.1§t§(1 bazlk 01* past (".>fﬁs:'.€ for :1 ';:>€::"'i<>£i of i..I'1i"<;%<% y<;'r;1:":*5 Wi?;.E_'2 Eli :'i;;§}1'i4 of ::i;pii::m :0 wii:E'::'1r21w' §:'1?ii<:%':*<3:s.%E:

pe.1*i(i>dicaE1y :5u'1d the ren1ai.ni:1gg 2-1.m.o1m_€: tyrciizémd to be 1'e1e>3.se-mi in f2'1v():.1r of {the Claimaniz.

19. 'I."'he 21.:":1(>1,m"f' in {it'Ep()é".~3if, c>;'c1€:r<:%::i t';€.:: be E:1';i:1'3s5f:3rre<:i to tlile 'I'1'ibuz'121l. for {'i§S3b{1I'S€I'I}fi'.i"1'{,.

In View of a1i<:;»wi:1g the appeal fileii by 1i':h<3 ..>(VVf.1é.§'1',kV':ii;f;1'1"i.€ and enham:i'1ag 'i::.1'1<: <;7:0r11}:><:1'1s3ai.i(>n eav:3..1fii3ec£=.:'1:>y 'Fr'ib1.ma1, EVI¥'A.No.5432/2009:=__ i'i1{'*..zi:i . company {hr redL1<:t,i011.»[t1s:_)_es I.""i£}.'L'. ' $111"-;'.i."€'E? ;3711d_.§ if i._s°. dismissed.

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Karnataka High Court