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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Gujarat - Subsection

Section 17(1) in Gujarat Biotechnology University Act, 2018

(1)The Advisory Council of the University shall consist of the following members, namely:
(i)the Chairman;
(ii)the Director General;
(iii)five academicians or research scientists of national or global eminence, to be nominated by the Board;
(iv)two leading members from biotech industry or industry associations having national or international operations nominated by the Board;
(v)Directors;
(vi)two faculty members from the programs being run at the University campus, to be nominated by the Board.