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State of Madhya Pradesh - Section

Section 16 in The M.P. Forests (Hunting, Shooting, Fishing, Poisoning Water and Setting Traps or Snares in Reserved or Protected Forests) Rules, 1963

16. Divisional Forest Officer to limit the game.

- The Divisional Forest Officer shall, subject to these rules, fix the maximum number of game of each species which may be allowed to be killed in each block during the year. He shall, subject to the approval of the Conservator of Forests, fix a sliding scale for permits and licences also according to whether they are granted for a period up to fifteen days, one month or over one month.