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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(1)(i) in Tamil Nadu Laws (Special Provisions) Act, 2007

(i)"punitive action" means action taken by local authority within Chennai Metropolitan Planning Area under the relevant law against unauthorised development and shall include demolition, whether in pursuance of Court orders or otherwise;