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Central Administrative Tribunal - Kolkata

Vikash Kumar vs M/O Defence on 1 August, 2019

             c                                1                                       oa/ 1573/2015
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                             CENTRAL ADMINISTRATIVE TRIBUNAL                                                J . •



                                   KOLKATA BENCH                                                       's

                                      KOLKATA
             0.A/350/1573/2015                                   Date of Order- 01.08.2019

             Coram:   Hon'ble Ms. Bidisha Banerjee, Judicial Member
                      Hon'ble Dr. (Ms.) Nandita Chatterjee, Administrative Member

                             1. Vikash Kumar, son of Mr. Kamdev Singh,
                             residing at Vill + Post     Kolarampur, PIS
                             Nayaramnagar, District -- Munger, State- Bihar,
                             Pin 811211.

                             2. Guddu Kumar, son of Vindeshwari Prasad,
                             residing at Vill - Maidariyapur, Post -- Benigir,
                             P.S. Muffsil, District -- Munger, State -- Bihar, Pin
                             811201.

                                                              ' 'U          Applicants.
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                             1. Union of India '' '
                                Ministry of-Defehce, New Delhi
                                Represented bytlts'Secretary,
                                having its pffice:at .
                                101 -A,, South Block, •
                                New Delhi 110011.         ^

                                                                      /
                             2. Director /IR,                7'
                                For General-Ordnance-Factor^
                                and Chairman=Qrdnance Factory Board,
                                Kolkata having his office at
                                 "Ayudh Bhawan, 10A. S.K Bose Road,
                                Kolkata 700001.

                             3. Secretary,
                                Ministry of Skill Development and
                                Entrepreneruship, under Government of India,.
                                Shakti Bhawan, 2nd Floor,
                                Shaheed Bhagat Singh Marg,
                                Shivaji Stadium, Connaught Palace,
                                New Delhi 110001.

                             4. General Manager,
                                Ordnance Factory Dum Dum
                                Jessore Road, Kolkata - 700028.
                                                                                 --Respondents.
                                                                                                                 \
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       l          •                                  2                                          oa/ 1573/2015

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                      For The Applicant(s)- NONE

*                     For The Respondent(s)- Mr. P. Mukherjee, counsel
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                                                   ORDER (Oral)

                      Per: Ms. Bidisha Baneriee. Member (J)-

Heard Mr. P. Mukherjee, Id. counsel for the respondents, who submitted that in regard to industrial ex'trade apprentice, certain policies which was framed was pending before the Ministry for approval and that the Ministry has finally approved it and, therefore, the grievances of the applicants have been redressed.

2. None appears on behalf of the applicants to controvert the same.

3. Accordingly, the O.A is disposed of.

V * * '■*«*

4. The applicants are^dt^ liberty to agitufte^fitefore the authorities if aggrieved.


                                                                                   f*   % '   -- ■ °7
                      (Nandita Chatterjpe);^                                       ^(Bidisha Banerjee)
                        Member (A)                                                    iMember (J)
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