Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Rajasthan - Subsection Section 6(1) in The Rajasthan Urban Improvement Trust (Use of Vehicles) Rules, 1967 (1)The Trust may prescribe the conditions under which vehicles of the Trust can be used by the Chairman and its Trustees, and employees for bonafide use.
