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[Cites 0, Cited by 0] [Section 44A] [Entire Act]

State of Tamilnadu - Subsection

Section 44A(2) in The Bharathiar University Act, 1981

(2)The Selection Committee for appointment to the posts specified in column (1) of the Table below consist of the Vice-Chancellor, a nominee of the Chancellor, a nominee of the Government and the persons specified in the corresponding entry in column (2) of the said Table and in the case of appointment of a Professor, Assistant Professor, Reader or Lecturer in a department, where there is no Head of the Department, shall also consist of a person nominated by the Standing Committee on Academic Affairs from among its members:-
(1) (2)
Professor, Assistant Professor or Reader (i) The Head of theDepartment concerned, if he is a Professor;(ii) One Director ora Dean or a Professor to be nominated by the Vice-Chancellor;(iii) Three persons not in the service of theUniversity, nominated by the Syndicate from out of a panel ofnames recommended by the Standing Committee on Academic Affairsfor their special knowledge of, or interest in, the subject withwhich the Professor, Assistant Professor or Reader will beconcerned.
Lecturer (i) The Head of theDepartment concerned;(ii) One Professor tobe nominated by the Vice-Chancellor;(iii) Two persons not in the service of theUniversity, nominated by the Syndicate, from out of a panel ofnames recommended by the Standing Committee on Academic Affairsfor their special knowledge of, or interest in, the subject withwhich the Lecturer will be concerned.
Librarian (i) Two persons notin the service of the University, who have special knowledge ofthe subject of Library Science or Library Administration to benominated by the Syndicate;(ii) One person, not in the service of theUniversity, nominated by the Syndicate.
Explanations I. - Where the appointments are being made for an inter disciplinary project, the Head of the Project shall be deemed to be Head of the Department concerned.Explanations II. - The Professor to be nominated shall be the Professor concerned with the specialty to which the selection is being made and that the Vice-Chancellor shall consult the Head of the Department and the Dean of Faculty before nominating the Professor.Explanations III. - At least three out of four or two out of three members, as the case may be, concerned with the specialty referred to under column (2) shall be present at the Selection Committee meeting.