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[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

State of Rajasthan - Subsection

Section 13(2)(e) in The Rajasthan Colonisation (Bhakra Project Government Land Allotment and Sale) Rules, 1955

(e)Inhabitants of other villages in the Tehsil living therein since before 1947.