Allahabad High Court
Awadh Bihari Shukla vs State Of U.P. & Others on 12 March, 2015
Author: Yashwant Varma
Bench: Yashwant Varma
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 59 Case :- WRIT - A No. - 4436 of 2009 Petitioner :- Awadh Bihari Shukla Respondent :- State Of U.P. & Others Counsel for Petitioner :- J.P.N. Singh Counsel for Respondent :- C.S.C. Hon'ble Yashwant Varma,J.
This case is listed today in the additional cause list. Since the lawyers have abstain from work today, let it be listed on 16th March, 2015 in the 'additional cause list'.
Order Date :- 12.3.2015 Arun K. Singh