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Allahabad High Court

Awadh Bihari Shukla vs State Of U.P. & Others on 12 March, 2015

Author: Yashwant Varma

Bench: Yashwant Varma





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 4436 of 2009
 

 
Petitioner :- Awadh Bihari Shukla
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- J.P.N. Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Yashwant Varma,J.
 

This case is listed today in the additional cause list. Since the lawyers have abstain from work today, let it be listed on 16th March, 2015 in the 'additional cause list'.

Order Date :- 12.3.2015 Arun K. Singh