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[Cites 0, Cited by 0] [Section 226] [Entire Act]

State of Punjab - Subsection

Section 226(1) in Punjab Jail Manual, 1996

(1)A Service Register (No. 29) shall be maintained at the Headquarters Jail of each circle. In it shall be recorded the particulars of appointment, promotion, home district, place in which service has been passed, rewards, offences, punishments and leave, with the dates in each case, of every warder in the circle.