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[Cites 0, Cited by 0] [Section 354C(1)] [Section 354C] [Entire Act]

State of Maharashtra - Subsection

Section 354C(1)(c) in The Mumbai Municipal Corporation Act, 1888

(c)it is necessary to provide for the construction of buildings for the accommodation of the poorer [* *] [The words 'and working' were deleted by Bombay 34 of 1954, Section 10.] classes, [or, [These words, brackets and letter were inserted by Bombay 12 of 1936, Section 6(2).]