Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 21(1)(k) in Securities and Exchange Board of India (Foreign Portfolio Investors) Regulations, 2014

(k)Non-convertible debentures or bonds issued by Non-Banking Financial Companies categorized as `Infrastructure Finance Companies'(IFCs) by the Reserve Bank of India;