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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Tamilnadu - Subsection

Section 13(3) in Tamil Nadu Co-Operative Handloom Weavers Family Pension Rules, 1992

(3)After due verification of the details, the Board shall forward the application to the Assistant Director with a resolution of the Board certifying that the correctness of details in the application and recommending sanction of pension.