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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Haryana - Subsection

Section 9(9) in Haryana State Central Co-operative Bank's Staff Service (Common Cadre) Rules, 1975

9.1Appointing Authority. - The authority to make appointments to various posts in each category shall vest in the Board, which may delegate all or some of its powers to the Administrative Committee/Manager.The following general conditions shall apply to appointments in the service :