Telecom Regulatory Authority Of India - Subsection
Section 2(d) in International Telecommunication Cable Landing Stations Access Facilitation Charges and Co-location Charges Regulations, 2012
(d)"Cable landing station" means the location,(i)at which the international submarine cable capacity is connectable to the backhaul circuit;(ii)at which International submarine cables are available on shore, for accessing international submarine cable capacity; and such location includes buildings containing the onshore end of the submarine cable and equipment for connecting to backhaul circuits;
