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[Cites 0, Cited by 0] [Section 249(4)] [Section 249] [Entire Act]

State of Goa - Subsection

Section 249(4)(iii) in Goa Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008

(iii)suitable arrangement shall be made for the collection and disposal of garbage from such canteen.