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State of West Bengal - Section

Section 168 in Police Regulations, Calcutta, 1968

168. Periodical Statement. - (a) A list of the periodical statements to be submitted from police stations is given in Appendix.......

(b)No other periodical statements shall be submitted or called for without the previous sanction of the Commissioner.
(c)No occasional statement submitted under orders of the Deputy Commissioners for particular purposes shall be repeated without the sanction of the Commissioner.