Gujarat High Court
Principal Commissioner Of Income Tax ... vs Gujarat State Fertilizers And ... on 4 July, 2018
Author: M.R. Shah
Bench: M.R. Shah, A.Y. Kogje
C/TAXAP/18427/2018 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
F/TAX APPEAL NO. 18427 of 2018
With
CIVIL APPLICATION (OJ) NO. 1 of 2018
In
F/TAX APPEAL NO. 18427 of 2018
With
F/TAX APPEAL NO. 18642 of 2018
With
F/TAX APPEAL NO. 18664 of 2018
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F/TAX APPEAL NO. 18678 of 2018
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F/TAX APPEAL NO. 18679 of 2018
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F/TAX APPEAL NO. 18682 of 2018
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F/TAX APPEAL NO. 18684 of 2018
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F/TAX APPEAL NO. 18687 of 2018
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F/TAX APPEAL NO. 18693 of 2018
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F/TAX APPEAL NO. 18700 of 2018
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F/TAX APPEAL NO. 18704 of 2018
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F/TAX APPEAL NO. 18706 of 2018
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F/TAX APPEAL NO. 18709 of 2018
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F/TAX APPEAL NO. 18713 of 2018
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F/TAX APPEAL NO. 18719 of 2018
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F/TAX APPEAL NO. 18746 of 2018
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F/TAX APPEAL NO. 18749 of 2018
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F/TAX APPEAL NO. 18752 of 2018
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C/TAXAP/18427/2018 ORDER
F/TAX APPEAL NO. 18764 of 2018
With
F/TAX APPEAL NO. 18769 of 2018
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F/TAX APPEAL NO. 18771 of 2018
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F/TAX APPEAL NO. 18776 of 2018
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F/TAX APPEAL NO. 18777 of 2018
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COMMISSIONERR
Versus
REGAL SHIPPING PVT LTD
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Appearance:
MR ANKIT SHAH(6371) for the PETITIONER(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE M.R. SHAH
and
HONOURABLE MR.JUSTICE A.Y. KOGJE
Date : 04/07/2018
ORAL ORDER
(PER : HONOURABLE MR.JUSTICE M.R. SHAH) Office Objections to be removed on or before 18.07.2018, failing which the matters shall be notified for appropriate orders dismissing the same for non-
prosecution on 20.07.2018.
(M.R. SHAH, J) (A.Y. KOGJE, J) SHITOLE Page 2 of 2 Downloaded on : Fri Oct 04 00:02:11 IST 2019