Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 52] [Entire Act] State of Rajasthan - Subsection Section 52(4) in Rajasthan Para-medical Council Regulations, 2014 (4)A panel of Inspectors shall be prepared by the Council who shall inspect the institutions. A member of the Council shall not be eligible to be included in the panel of Inspectors.
