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[Cites 0, Cited by 0] [Section 66] [Entire Act]

State of Manipur - Subsection

Section 66(6) in The Manipur Panchayati Raj Act, 1994

(6)The Works Committee shall perform functions relating to maintenance of:-
(a)roads including district roads, bridges, culverts;
(b)maintenance of buildings under its control or transferred by the Government or any public authority; and
(c)maintenance of boats, ferries, waterways.