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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Rajasthan - Subsection

Section 29(3) in The Rajasthan Urban Areas (Sub-Division Reconstitution and Improvements of Plots) Rules 1975

(3)Where withdrawal is made at any time after the expiry of 30 days from the date of its submission, fresh fees be charged every time the fresh application is submitted.