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State of Telangana - Section

Section 96 in Telangana Panchayat Raj Act, 2018

96. Prohibition against planting or felling trees on public roads without permission.

(1)No person shall plant any tree on any public road or other property vesting in or belonging to a Gram Panchayat, except with the previous permission of the Gram Panchayat and on such conditions as may be imposed.
(2)No person shall fell, remove, destroy, lop or strip bark, leaves or fruits from, or otherwise damage any tree vesting in or belonging to a Gram Panchayat and growing on any such public road or property, except with the previous permission or order of the Gram Panchayat and on such conditions as the Gram Panchayat may impose.