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State of Bihar - Section

Section 11 in The Bihar Consolidation of Holdings and Prevention of Fragmentation Rules, 1958

11. [ Notice under Rule 6-D and Sections 11(1) and 12(1). [Substituted by S.O. 1461 dated 26.8.1976.]

- Notices to be issued under rule 6-D and Sections 11(1) and 12(1) shall be a general notice.]