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[Cites 0, Cited by 0] [Section 26(3)] [Section 26] [Entire Act]

State of Telangana - Subsection

Section 26(3)(ii) in Telangana Industrial Workers (Representation, Participation in Management and Relief) Act, 1998

(ii)For nomination to factory council and shop councils, the strength in the establishment shall be the basis in respect of establishments other than those specified in the First Schedule. In respect of establishments specified in the First Schedule, the strength at the industrial unit level shall be the basis for nomination to factory councils and shop councils.