Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Telangana - Subsection Section 2(y) in Telangana Infrastructure Development Enabling Act, 2001 (y)"Local Authority" means any municipal corporation or municipal council or any panchayat or any other statutory body formed, elected or appointed for local self- Government;
