Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 54(8)] [Section 54] [Entire Act]

State of Meghalaya - Subsection

Section 54(8)(a) in Meghalaya Goods and Services Tax Act, 2017

(a)refund of tax on inputs or input services used in the goods or services or both which are exported out of India;