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State of Kerala - Section

Section 17 in Kerala Industrial Single Window Clearance Boards & Industrial Township Area Development Act, 1999

17. Applicability of the Kerala Buildings (Lease and Rent control) Act, 1965 (2 of 1965).

- The Kerala Buildings (Lease and Rent Control) Act, 1965 (2 of 1965) shall not apply to any premises belonging to the Industrial Township Authority under section 15.