Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] State of Odisha - Subsection Section 18(2) in The National Law University Orissa Act, 2008 (2)The Academic Council shall have the power to propose regulations on all the matters specified in Clauses (a) to (h) of Sub-section (1) and matters incidental and related thereto.
