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[Cites 0, Cited by 0] [Section 314(3)] [Section 314] [Entire Act]

State of Tamilnadu - Subsection

Section 314(3)(a) in The Coimbatore City Municipal Corporation Act, 1981

(a)sell or lease the same or part thereof to any person for the purpose and under the condition that he will, as regards the land so sold or leased to him, carry out the improvements shown in such standard plan; or