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Calcutta High Court

Jitendra Kumar Khan vs Peerless General Finance & Investment ... on 2 July, 2014

Author: Debangsu Basak

Bench: Debangsu Basak

ORDER SHEET
                              G.A. No. 1948 of 2014
                                       With
                              C.S. No. 545 of 1999

                         IN THE HIGH COURT AT CALCUTTA
                       ORDINARY ORIGINAL CIVIL JURISDICTION
                                  ORIGINAL SIDE


                             JITENDRA KUMAR KHAN
                                     Versus
              PEERLESS GENERAL FINANCE & INVESTMENT CO. LTD. & ORS.


  BEFORE:
  The Hon'ble JUSTICE DEBANGSU BASAK

Date: 2nd July, 2014.

Appearance:

Mr. Subir Sabud, Adv.
... for the plaintiff Mr. Abhijit Chatterjee, Sr. Adv.
Mr. A. Bose, Adv.
Mr. T. Nag Choudhury, Adv.
... for the defendants The Court: This was an application for restoration of a suit. By an order dated June 2, 2014 the suit was dismissed for default.
The causes shown in this application are accepted as sufficient. The order dated June 2, 2014 is recalled. C.S. No. 545 of 1999 is restored to its original file and number along with all subsisting interim orders on that date.
G.A. No. 1948 of 2014 is disposed of. There will be no order as to costs. C.S. No. 545 of 1999 will appear under the heading "For Hearing" on July 8, 2014.
(DEBANGSU BASAK, J.) sg2