Calcutta High Court
Jitendra Kumar Khan vs Peerless General Finance & Investment ... on 2 July, 2014
Author: Debangsu Basak
Bench: Debangsu Basak
ORDER SHEET
G.A. No. 1948 of 2014
With
C.S. No. 545 of 1999
IN THE HIGH COURT AT CALCUTTA
ORDINARY ORIGINAL CIVIL JURISDICTION
ORIGINAL SIDE
JITENDRA KUMAR KHAN
Versus
PEERLESS GENERAL FINANCE & INVESTMENT CO. LTD. & ORS.
BEFORE:
The Hon'ble JUSTICE DEBANGSU BASAK
Date: 2nd July, 2014.
Appearance:
Mr. Subir Sabud, Adv.
... for the plaintiff Mr. Abhijit Chatterjee, Sr. Adv.
Mr. A. Bose, Adv.
Mr. T. Nag Choudhury, Adv.
... for the defendants The Court: This was an application for restoration of a suit. By an order dated June 2, 2014 the suit was dismissed for default.
The causes shown in this application are accepted as sufficient. The order dated June 2, 2014 is recalled. C.S. No. 545 of 1999 is restored to its original file and number along with all subsisting interim orders on that date.
G.A. No. 1948 of 2014 is disposed of. There will be no order as to costs. C.S. No. 545 of 1999 will appear under the heading "For Hearing" on July 8, 2014.
(DEBANGSU BASAK, J.) sg2