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[Cites 0, Cited by 0] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(a) in National Cadet Corps (Girls Division) Rules, 1949

(a)[ unless she is a member of the permanent teaching staff- [Substitued by S.R.O. 216, dated 7th June, 1957, Part II, Section 4, page 97]
(i)in the case of Junior Wing, of the school and
(ii)in the case of Senior Wing, of the college where a junior or Senior Wing unit or part thereof, as the case may be, is being raised;]