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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of West Bengal - Subsection

Section 3(2)(q1) in The Bidhan Chandra Krishi (Viswavidyalaya) Act, 1974.

(q1)[ the Director of Farms] [Clauses (j1), (91), (92) and (93) inserted by W.B. Act 21 of 1996];