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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Rajasthan - Subsection

Section 14(ii) in The Manual of Departmental Orders

(ii)Heads of offices will be at liberty to make a record of the characters of Class IV like sawars, chaprasis, chaukidars, dafadars, barkandazes or beldars in cases of highly marked good conduct meriting such a distinction, and shall at the same time record the extent of the man's education.