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State of Rajasthan - Section

Section 3 in The Rajasthan Homoeopathic Medicine Rules, 1971

3. Election of Vice-Chairman.

(a)For election of the Vice- Chairman, the Returning Officer shall convene a meeting of the Board and shall ask the members to submit the nomination papers in the prescribed form (Form No. 1). The programme of the election shall be duly notified.
(b)Every candidate shall be duly proposed and seconded.
(c)The Returning Officer shall announce the names of the candidates for Vice-Chairmanship as per nomination papers received by him. He shall then ask each member to mention his choice in the prescribed form (Form No. 2). This shall be handed over to the Returning Officer. The candidates securing majority of votes shall be declared by the Returning Officer as elected Vice-Chairman of the Board.