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[Cites 0, Cited by 0] [Section 14(6)] [Section 14] [Entire Act]

State of Andhra Pradesh - Subsection

Section 14(6)(b) in Andhra Pradesh Water Resources Regulatory Commission Act, 2009

(b)The Commission shall in case of non-compliance of the specific directions in discharge of the powers under this Act, recommend to the Government suitable disciplinary action against such Government officials.