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[Cites 0, Cited by 0] [Section 60A] [Entire Act]

State of Punjab - Subsection

Section 60A(4) in The Punjab Factory Rules, 1952

(4)All rails on which travelling crane moves, and every track on which the carriage of a transporter or runway moves, shall be of proper size and adequate strength and have an even running surface and every such rail or track shall be properly laid, adequate supported and properly maintained.