Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 317(3)] [Section 317] [Entire Act]

Union of India - Subsection

Section 317(3)(c) in Constitution of India, 1950

(c)is, in the opinion of the President, unfit to continue in office by reason of infirmity of mind or body.