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State of Madhya Pradesh - Section

Section 23 in The M.P. Forests (Hunting, Shooting, Fishing, Poisoning Water and Setting Traps or Snares in Reserved or Protected Forests) Rules, 1963

23. Permission for shooting wild buffalo, etc.

- Shooting of a wild buffalo, bison, black buck and barasingha shall not be permitted except with the sanction of the Chief Conservator of Forests, subject to the special directions if any, of the State Government.