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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Madhya Pradesh - Subsection

Section 5(2) in The M.P. Bhumi Sudhar Yojana Adhiniyam, 1967

(2)The Collector shall preside over the meeting of the District Committee and if the Collector be not present in any meeting, such one of their number as the members present may elect, shall preside over the meeting.