Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5(7)] [Section 5] [Entire Act] State of Haryana - Subsection Section 5(7)(a) in Haryana Municipal Election Expenditure (Maintenance and Submission of Accounts) Order, 2006 (a)While lodging the account of election expenditure the candidate shall file the prescribed register as a part of the record.