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Himachal Pradesh High Court

Fouzi Ram vs . State Of Hp & Others on 2 June, 2022

Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia

Fouzi Ram Vs. State of HP & others CWP No. 3486 of 2022 2.6.2022 Present: Mr. Naresh Kaul, Advocate, for the .

petitioner.

Mr. Ashok Sharma, Advocate General with Mr. Rajinder Dogra, Senior Additional Advocate General, Mr. Vinod Thakur, Addl. A.G. Mr. Shiv Pal Manhans, Addl. A.G. and Mr. Y.S. Thakur, Dy. A.G. and Mr. Rajat Chauhan, Law Officer, for the respondents­State.

r to CWP No. 3486 of 2022 & CMP No. 6852 of 2022 Mr. Vinod Thakur, learned Additional Advocate General appears and waives service of notice on behalf of the respondents. He prays for and is granted two weeks' time to seek instructions regarding status of Annexure P­5.

List on 14.6.2022. Reply be filed in the meanwhile.

(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge June 2, 2022 (Kalpana) ::: Downloaded on - 02/06/2022 20:09:30 :::CIS