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Madras High Court

The Tamilnadu Pattathari Asiriyar ... vs The Principal Secretary on 15 November, 2018

Author: R.Mahadevan

Bench: R.Mahadevan

                                                             1

                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                    DATED : 15.11.2018

                                                          CORAM

                                    THE HONOURABLE Mr. JUSTICE R.MAHADEVAN


                                                  W.P. No. 8211 of 2009


                     The Tamilnadu Pattathari Asiriyar Kootamaippu,
                     Represented by its General Secretary,
                     P.Patrick Raymond, L-30, Annai Illam,
                     Ranimangammal Nagar,
                     Dindigul                                                           ...Petitioner

                                                           Vs

                     1.The Principal Secretary, School Education,
                       Government of Tamil Nadu,
                       Fort St.George, Chennai – 600 009.

                     2.The Director of School Education,
                       DPI Campus, College Road, Chennai 19

                     3.The Director, Elementary Education,
                       DPI Campus, College Road, Chennai 19

                     4.The Joint Director, Secondary Education,
                       DPI Campus, College Road, Chennai 19

                     5.The Member Secretary,
                       Teachers Recruitment Board,
                       DPI Campus, College Road, Chennai 19                             ...Respondents




                     PRAYER: Writ Petition filed under Article 226 of the Constitution of India, praying
                     for issuance of Writ of Mandamus, directing the respondents herein to consider
                     the eligible B.T. Assistants working in Panchayat Union/Corporation & Municipal
                     Middle Schools under the service of the 3rd respondent herein for the promotion to


http://www.judis.nic.in
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                     the post of PG Assistants in the Higher Secondary Schools under the services of
                     the 2nd respondent herein.

                                          For Petitioner       : No Appearance

                                          For Respondents      : Mr.P.Raja
                                                                 Government Advocate


                                                        ORDER

When the case was taken up for hearing on 13.11.2018, there was no representation for the petitioner. Hence, the matter was directed to be posted today i.e, on 15.11.2018, under the caption “for dismissal”. Even today, there is no representation for the petitioner either in person or through its learned counsel.

2. Therefore, this writ petition is dismissed for non-prosecution. No costs.





                                                                                    15.11.2018

                     vsi2


                     Index     : Yes/No
                     Internet : Yes/No

Speaking /Non Speaking Order To

1.The Principal Secretary, School Education, Government of Tamil Nadu, Fort St.George, Chennai – 600 009.

http://www.judis.nic.in 3

2.The Director of School Education, DPI Campus, College Road, Chennai 19

3.The Director, Elementary Education, DPI Campus, College Road, Chennai 19

4.The Joint Director, Secondary Education, DPI Campus, College Road, Chennai 19

5.The Member Secretary, Teachers Recruitment Board, DPI Campus, College Road, Chennai 19 http://www.judis.nic.in 4 R.MAHADEVAN, J.

vsi2 W.P. No. 8211 of 2009 15.11.2018 http://www.judis.nic.in